Section 192(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

(b)fixing bars, chains or posts across or in any street for the purpose of preventing or diverting traffic during such construction or repair; and

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