Section 57 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965
57.
Application for recognition shall set out in detail the following particulars :-(a)whether there is a real need for the institution in the locality;(b)the constitution of the Foundation Society or the Governing Body;(c)the name of the manager of the Secretary of the School;(d)the qualification and rates of pay of the teaching and other staff;(e)the examination or examinations for which it desires recognition;(f)the subject or subjects of instruction for which the institution undertakes to make provision;(g)the accommodation provided in class-room and in hostels;(h)the provision made for the health, sports and games, recreation and discipline of scholars;(i)the provision made for the students and teacher's libraries;(j)list of furniture's and equipments;(k)the financial position of the educational institution and the sources and amount of income;(l)the rate of fees charged and the provision, made for financial concessions to students; and(m)the number of scholars in each class or section of a class.
