Bombay High Court
Anil Laxman Mane vs The Vice Chariman And Managing ... on 24 July, 2025
Author: Manish Pitale
Bench: Manish Pitale
DPT-24-07-2025.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
Matters adjourned due to paucity of time
....
Mr. A. B. Girase, G.P., Mr. S. D. Ghayal, Addl.G.P., Mr. S. K. Tambe,
Addl.G.P., Mr. S. P. Sonpawale, Mr. V. M. Kagne, Mr. R. K. Ingole,
Ms Saie S. Joshi, Ms Neha B. Kamble, Mr. S. V. Hange, AGPs for
the State in all respective matters
....
CORAM : MANISH PITALE AND
Y. G. KHOBRAGADE, JJ.
DATE : 24.07.2025 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. Interim relief/ undertaking/ statement, if any, in these matters to continue till the next date.
Matters Next Date
1010 CRIMINAL PUBLIC INTEREST LITIGATION NO. 16.09.2025
7 OF 2024 In urgent admission
1011 WRIT PETITION NO. 11719 OF 2017 category
1012 WRIT PETITION NO. 3220 OF 2019 WITH CIVIL APPLICATION NO. 3540 OF 2023 IN WP/3220/2019WITH CIVIL APPLICATION NO. 2974 OF 2021 IN WP/3220/2019 1013 WRIT PETITION NO. 3849 OF 2019 WITH 1 of 6 (( 2 )) DPT-24-07-2025 CIVIL APPLICATION NO. 14567 OF 2019 16.09.2025 IN WP/3849/2019 In urgent admission 1014 WRIT PETITION NO. 4864 OF 2019 category 1015 WRIT PETITION NO. 11916 OF 2019 WITH WRIT PETITION NO. 3160 OF 2019 WITH CONT. PETITION NO. 179 OF 2019 IN WP/4336/2016WITH WRIT PETITION NO. 3861 OF 2019WITH WRIT PETITION NO. 8927 OF 2018WITH WRIT PETITION NO. 7780 OF 2019WITH WRIT PETITION NO. 11920 OF 2019WITH WRIT PETITION NO. 12066 OF 2019WITH WRIT PETITION NO. 13729 OF 2019WITH WRIT PETITION NO. 13733 OF 2019WITH WRIT PETITION NO. 2623 OF 2019WITH WRIT PETITION NO. 15520 OF 2019 1016 WRIT PETITION NO. 13834 OF 2019 1017 WRIT PETITION NO. 14278 OF 2019 1018 WRIT PETITION NO. 15205 OF 2019WITH CIVIL APPLICATION NO. 2441 OF 2020 IN WP/15205/2019 1019 WRIT PETITION NO. 15263 OF 2019 1020 WRIT PETITION NO. 15429 OF 2019 1021 WRIT PETITION NO. 536 OF 2021 18.09.2025 1022 WRIT PETITION NO. 607 OF 2021 In urgent admission 1023 WRIT PETITION NO. 1166 OF 2021WITH category CIVIL APPLICATION NO. 4038 OF 2022 IN WP/1166/2021 1024 WRIT PETITION NO. 1919 OF 2021 1025 WRIT PETITION NO. 3648 OF 2021 1026 WRIT PETITION NO. 7941 OF 2021 1027 WRIT PETITION NO. 8063 OF 2021 1028 WRIT PETITION NO. 12047 OF 2021WITH WRIT PETITION NO. 10308 OF 2019WITH CIVIL APPLICATION NO. 9377 OF 2024 IN WP/10308/2019 1029 WRIT PETITION NO. 13726 OF 2021 1030 WRIT PETITION NO. 13795 OF 2021 1031 WRIT PETITION NO. 13874 OF 2021 2 of 6 (( 3 )) DPT-24-07-2025 1032 WRIT PETITION NO. 227 OF 2023 19.09.2025 In urgent admission 1034 WRIT PETITION NO. 1028 OF 2023 category 1035 WRIT PETITION NO. 1830 OF 2023 1036 WRIT PETITION NO. 1962 OF 2023 1037 WRIT PETITION NO. 2646 OF 2023 1038 WRIT PETITION NO. 4183 OF 2023 1039 WRIT PETITION NO. 4626 OF 2023WITH CIVIL APPLICATION NO. 7582 OF 2025 IN WP/4626/2023 1040 WRIT PETITION NO. 4730 OF 2023 1041 WRIT PETITION NO. 4911 OF 2023WITH WRIT PETITION NO. 4532 OF 2023 1042 WRIT PETITION NO. 5780 OF 2023 1043 WRIT PETITION NO. 5998 OF 2023 1044 WRIT PETITION NO. 6266 OF 2023 20.09.2025 1045 WRIT PETITION NO. 6963 OF 2023WITH In urgent admission CIVIL APPLICATION NO. 1099 OF 2024 category IN WP/6963/2023 1046 WRIT PETITION NO. 12041 OF 2023 1047 WRIT PETITION NO. 12497 OF 2023 1048 WRIT PETITION NO. 12868 OF 2023 1049 WRIT PETITION NO. 13168 OF 2023 1050 WRIT PETITION NO. 13499 OF 2023 1052 WRIT PETITION NO. 14980 OF 2023 1053 WRIT PETITION NO. 231 OF 2025 1054 WRIT PETITION NO. 692 OF 2025 1055 WRIT PETITION NO. 1377 OF 2025 1056 WRIT PETITION NO. 2281 OF 2025WITH 22.09.2025 WRIT PETITION NO. 2289 OF 2025 In urgent admission 1057 WRIT PETITION NO. 3344 OF 2025 category 1058 WRIT PETITION NO. 3346 OF 2025WITH CIVIL APPLICATION NO. 7559 OF 2025 IN WP/3346/2025 1060 WRIT PETITION NO. 6738 OF 2025 3 of 6 (( 4 )) DPT-24-07-2025 1061 WRIT PETITION NO. 6753 OF 2025 1062 PUBLIC INTEREST LITIGATION NO. 60 OF 22.09.2025 2023WITH In urgent admission PUBLIC INTEREST LITIGATION NO. 35 OF category 2019WITH PUBLIC INTEREST LITIGATION NO. 65 OF 2011WITH WRIT PETITION NO. 14597 OF 2023 1063 PUBLIC INTEREST LITIGATION NO. 41 OF 2024 1064 PUBLIC INTEREST LITIGATION NO. 52 OF 2024 1066 COMMERCIAL APPEAL NO. 1 OF 2025 1067 WRIT PETITION NO. 921 OF 2018WITH 23.09.2025 PUBLIC INTEREST LITIGATION NO. 103 OF 2016 In due admission 1068 WRIT PETITION NO. 3138 OF 2019WITH category WRIT PETITION NO. 3568 OF 2019WITH WRIT PETITION NO. 3579 OF 2019 1069 WRIT PETITION NO. 4443 OF 2019 1070 WRIT PETITION NO. 5426 OF 2019 1071 WRIT PETITION NO. 6699 OF 2019WITH CIVIL APPLICATION NO. 2388 OF 2025 IN WP/6699/2019 1072 WRIT PETITION NO. 11296 OF 2019 1073 WRIT PETITION NO. 13745 OF 2019 1074 WRIT PETITION NO. 15120 OF 2019 1075 WRIT PETITION NO. 205 OF 2021 1076 WRIT PETITION NO. 7866 OF 2021 1077 WRIT PETITION NO. 192 OF 2023 24.09.2025 1078 WRIT PETITION NO. 1326 OF 2023WITH In due admission WRIT PETITION NO. 3998 OF 2023WITH category WRIT PETITION NO. 6178 OF 2023 1079 WRIT PETITION NO. 3864 OF 2023 1080 WRIT PETITION NO. 11845 OF 2023 1081 WRIT PETITION NO. 625 OF 2025 1082 WRIT PETITION NO. 647 OF 2025 1083 WRIT PETITION NO. 958 OF 2025 4 of 6 (( 5 )) DPT-24-07-2025 1084 WRIT PETITION NO. 1384 OF 2025 24.09.2025 1085 WRIT PETITION NO. 1435 OF 2025 In due admission 1086 WRIT PETITION NO. 1964 OF 2025 category 1087 WRIT PETITION NO. 2002 OF 2025 25.09.2025 1088 WRIT PETITION NO. 2177 OF 2025 In due admission 1089 WRIT PETITION NO. 2627 OF 2025 category 1090 WRIT PETITION NO. 2984 OF 2025 WITH WRIT PETITION NO. 2985 OF 2025 1091 WRIT PETITION NO. 3861 OF 2025 1092 WRIT PETITION NO. 3862 OF 2025 1093 WRIT PETITION NO. 4172 OF 2025 1094 WRIT PETITION NO. 4173 OF 2025 1095 WRIT PETITION NO. 4182 OF 2025 1096 WRIT PETITION NO. 4188 OF 2025 1097 WRIT PETITION NO. 4189 OF 2025 26.09.2025 1098 WRIT PETITION NO. 4194 OF 2025 In due admission 1099 WRIT PETITION NO. 4196 OF 2025WITH category CIVIL APPLICATION NO. 7581 OF 2025 IN WP/4196/2025 1100 WRIT PETITION NO. 4198 OF 2025 1101 WRIT PETITION NO. 4204 OF 2025 1102 WRIT PETITION NO. 4208 OF 2025 1103 WRIT PETITION NO. 4213 OF 2025 1104 WRIT PETITION NO. 4214 OF 2025 1105 WRIT PETITION NO. 4216 OF 2025 1107 WRIT PETITION NO. 4219 OF 2025 1109 WRIT PETITION NO. 5471 OF 2025 29.09.2025 1110 WRIT PETITION NO. 5823 OF 2025 In due admission 1114 WRIT PETITION NO. 6967 OF 2025 category 1116 WRIT PETITION NO. 7236 OF 2025WITH WRIT PETITION NO. 7942 OF 2025 1117 WRIT PETITION NO. 7790 OF 2025 1118 WRIT PETITION NO. 7915 OF 2025 1119 PUBLIC INTEREST LITIGATION NO. 69 OF 2021WITH CIVIL APPLICATION NO. 7604 OF 2025 5 of 6 (( 6 )) DPT-24-07-2025 IN PIL/69/2021 29.09.2025 1120 PUBLIC INTEREST LITIGATION NO. 8 OF 2023 In due admission 1121 PUBLIC INTEREST LITIGATION NO. 2 OF 2025 category 1122 WRIT PETITION NO. 7817 OF 2011 04.09.2025 1123 LETTER PATENT APPEAL NO. 162 OF 2009 In final hearing IN WP/132/1997WITH category CIVIL APPLICATION NO. 514 OF 2010 IN LPA/162/2009 1124 LETTER PATENT APPEAL NO. 235 OF 2011 IN WP/9949/2010WITH CIVIL APPLICATION NO. 8924 OF 2011 IN LPA/235/2011 1125 LETTER PATENT APPEAL NO. 6 OF 2014 IN WP/769/2009WITH CIVIL APPLICATION NO. 7208 OF 2025 IN LPA/6/2014 [ Y. G. KHOBRAGADE, J. ] [ MANISH PITALE, J. ] SMS 6 of 6