Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 9 in The Dramatic Performances Act, 1876 9. Saving of prosecutions under Penal Code, sections 124-A and 294 .No conviction under this Act shall bar a prosecution under section 124-A or section 294 of the Indian Penal Code (45 of 1860).
