Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 657 in Punjab Jail Manual, 1996 657. Adult male convicts where to be confined. - All adult male prisoners except lifers should be allowed to stay in the District/Central Jails nearest to their Home District. Lifer prisoners are allowed to stay in Central Jail nearest to their Home District.
