Bombay High Court
Skf India Limited (Skf) vs M/S. Bearings And Bearings on 23 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION NO. 23 OF 2021
SKF India Limited ... Petitioner
vs.
M/s. Bearing and Bearings ... Respondents
Ms. Pallavi N. Dabholkar for the Petitioner.
Mr. Anup Khaitan i/b. M/s. Anup Khaitan & Co. for Respondent no. 1.
CORAM : A. K. MENON, J.
DATED : 23rd MARCH, 2021. P.C. :
1. Learned counsel for the respondent undertakes to enter appearance within one week from today.
2. List on 5th April, 2021.
(A. K. MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:
2021.03.24 14:55:47 1/1 +0530 37-ARP-23-2021.odt rrpillai