Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Skf India Limited (Skf) vs M/S. Bearings And Bearings on 23 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                       CIVIL APPELLATE JURISDICTION

                                                 ARBITRATION PETITION NO. 23 OF 2021




                        SKF India Limited                                    ...     Petitioner

                                 vs.

                        M/s. Bearing and Bearings                            ...      Respondents




                        Ms. Pallavi N. Dabholkar for the Petitioner.

                        Mr. Anup Khaitan i/b. M/s. Anup Khaitan & Co. for Respondent no. 1.




                                                                       CORAM : A. K. MENON, J.

DATED : 23rd MARCH, 2021. P.C. :

1. Learned counsel for the respondent undertakes to enter appearance within one week from today.
2. List on 5th April, 2021.

(A. K. MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:

2021.03.24 14:55:47 1/1 +0530 37-ARP-23-2021.odt rrpillai