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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(a) in The Aircraft Rules, 1937

(a)ceases or fails to conform with the requirement of these rules, in respect of operation, maintenance, modification, repair, replacement, overhaul, process or inspection, applicable to that aircraft; or