Section 13(2)(ii) in Central Silk Board Act, 1948.

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Union of India - Subsection

Section 13(2)(ii) in Central Silk Board Act, 1948.

(ii)the procedure to be followed at meetings of the Board and at the Standing Committee for the conduct of business and the number of members which shall form a quorum at any meeting;

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Union of India - Subsection

Section 13(2)(ii) in Central Silk Board Act, 1948.