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State of Rajasthan - Section

Section 1 in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

1. Short title and commencement.

(1)These rules may be called the Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006.
(2)They shall come into force on the date of their publication in the "official gazette".