Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 236] [Entire Act] State of Assam - Subsection Section 236(1) in Assam Municipal Act, 1956 (1)without a license uses any place for any of the proposes specified in Section 229 or uses any place for the manufacture of bricks, pottery titles or lime in contravention of the provisions of Section 235; or
