Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 23 February, 2026
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Manish Kumar, Adv.
For the Respondent/s : Mr. Additional Solicitor General
For the UOI : Mr. Manoj Kumar Singh, Adv.
Ms. Sweta Suman, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
10 23-02-2026As jointly prayed, post this matter on 10.04.2026 at 02:15 P.M. under the heading 'For Hearing'.
2. In the meanwhile, the interim order granted on 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy , J) Gauravkr/-
U