Calcutta High Court
Pearl Chemical Industries Pvt. Ltd vs Income Tax Officer & Anr on 26 February, 2010
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET SHEET NO.1
W.P.No.593 of 2007
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PEARL CHEMICAL INDUSTRIES PVT. LTD. ...Petitioner.
Versus
INCOME TAX OFFICER & ANR. ...Respondents.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 26th February, 2010.
The Court:-Even at the second call none appears on behalf of any of the parties. No accommodation is prayed for. Hence, this writ application is dismissed for default.
Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) nm/