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[Cites 0, Cited by 0] [Section 237] [Entire Act]

Bengal Presidency - Subsection

Section 237(g) in Police Regulations, Bengal , 1943

(g)Every morning the arms, etc., shall be cleaned, oiled and rubbed over and shall be inspected by the officer-in-charge and a note made in the general diary about their condition. For this purpose the police-stations will be supplied with oil, lubricating, G.S. as well as oil bottles for use when the arms are taken out.