Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 49 in Bihar Boilers Attendants' Rules, 1948 49. Form of certificate. - Certificates of competency, certificates under Rule 9 and certificates under Rule 10 shall, respectively be in Forms B, C and D appended to these Rules.
