Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Karnataka - Subsection Section 63(a) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (a)the amount received shall be kept by the University separately from the University Fund and utilized only for the purpose of the scheme; and
