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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(i)“Institute of Post Graduate Teaching and Research in Ayurveda, Jamnagar” means a national institute for postgraduate courses in Ayurveda established and funded by the Government of India, but maintained by the Gujarat Ayurveda University under a lease agreement entered between the Government of India and that University;