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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(4) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Act, 2019

(4)It shall apply to ail Higher Educational Institutions including Medical, Dental, Agriculture, Horticulture and Veterinary institutions in the State of Andhra Pradesh.