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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(1)(e) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(e)proposal before the Government for considering the establishment of non-Government college in the area;