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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)The concerned faculty shall be competent to decide the scope and extent of any of the above subjects and include or delete such branches of that subject, with the approval of the competent authority.