Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(11) in The Goa Panchayat Raj Act, 1994 (11)"Government" means the Government of Goa;[(11-A) "Gram Sevak" means the person appointed by the Director to perform the duties as Gram Sevak;] [Inserted by the Amendment Act No. 1 of 1997.]
