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State of Jammu-Kashmir - Section

Section 49 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

49. Extraordinary powers of the first Vice-Chancellor.

- The first Vice-Chancellor shall, for a period of one year or until such time as the Board is constituted whichever is earlier, exercise all or any of the powers conferred on tile Board by this Act or the Statutes.