Delhi High Court - Orders
Kanta Yadav vs Om Prakash Yadav & Ors on 13 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 430/2012
KANTA YADAV ..... Plaintiff
Through: Mr. Pankaj Kumar & Ms. Shruti
Sharma, Advs.
versus
OM PRAKASH YADAV & ORS ..... Defendants
Through: Mr. Rambhakt Agrawal, Mr.
Ashu Sharmam & Mr. Sandeep
Nainwal, Advs. for D-5
Mr. Syed Hasan Isfahani, Adv.
for D-4
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. PRIYA
MAHENDRA, (DHJS)
ORDER
% 13.09.2023
CS(OS) 430/2012
List alongwith CS(OS) 3310/2012 on date fixed i.e. 14.09.2023 at 12.30 p.m. PRIYA MAHENDRA (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 13, 2023/ab Click here to check corrigendum, if any This is a digitally signed order.
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