Supreme Court - Daily Orders
Cit-Iv Kolkata vs M/S Kanoria Chemicals And Industries ... on 10 January, 2014
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ITEM NO.26 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22514/2013
(From the judgement and order dated 08/05/2013 in ITAT No.58/2013, of The
HIGH COURT OF CALCUTTA)
CIT-IV KOLKATA Petitioner(s)
VERSUS
M/S KANORIA CHEMICALS & INDUSTRIES LTD Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K. Radhakrishnan, Sr.Adv.
Mr. Arijit Prasad, Adv.
Ms. Shipra Ghose, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s) Mr. S. Ganesh, Sr.Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Varun Singh, Adv.
Mr. Gaurav Nair, Adv.for
M/S. K.J. John & Co.
UPON hearing counsel the Court made the following
O R D E R
List on 17th January, 2014.
[Usha Bhardwaj] [Sneh Bala Mehra] A.R-cum-P.S. Assistant Registrar