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Supreme Court - Daily Orders

Cit-Iv Kolkata vs M/S Kanoria Chemicals And Industries ... on 10 January, 2014

,
ITEM NO.26                  COURT NO.10             SECTION IIIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2013
                                              CC 22514/2013

(From the judgement and order     dated 08/05/2013 in ITAT No.58/2013, of The
HIGH COURT OF CALCUTTA)

CIT-IV KOLKATA                                    Petitioner(s)
                 VERSUS
M/S KANORIA CHEMICALS & INDUSTRIES LTD            Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)

Date: 10/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE S.A. BOBDE

For Petitioner(s)         Mr. K. Radhakrishnan, Sr.Adv.
                          Mr. Arijit Prasad, Adv.
                          Ms. Shipra Ghose, Adv.
                       Mrs Anil Katiyar,Adv.

For Respondent(s)         Mr. S. Ganesh, Sr.Adv.
                          Mr. Pratap Venugopal, Adv.
                          Ms. Surekha Raman, Adv.
                          Mr. Varun Singh, Adv.
                          Mr. Gaurav Nair, Adv.for
                       M/S. K.J. John & Co.

             UPON hearing counsel the Court made the following
                                 O R D E R

List on 17th January, 2014.

[Usha Bhardwaj] [Sneh Bala Mehra] A.R-cum-P.S. Assistant Registrar