Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf and shall not thereafter admit any elector into the polling station:Provided that all the electors present at the polling station before it is closed shall be allowed to cast their votes.