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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(b) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(b)served not less than 2 years as an Engineer or Assistant Engineer in the running and maintenance of a battery of boilers not less than two in number and each of not less than 92.9 square metres (1000 square feet) heating surface.