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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001

(2)"Controller" means an officer appointed [under section 9] [Substituted by section 3(2), ibid (with retrospective effect from 1.3.2003) for under section 10.] and includes an Additional Controller and a Deputy Controller;