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State of Madhya Pradesh - Section

Section 51 in The M.P. Panchayat Nirvachan Niyam, 1995

51. Form of ballot paper.

(1)Every ballot paper shall have a counter-foil attached thereto and shall be in such form and have such particulars as may be determined by the Commission.
(2)The ballot paper shall contain the names of candidates in Hindi in the Devnagari Script arranged in the same order in which they appear in the list of contesting candidates, against their election symbols.