Gujarat High Court
The Income Tax Officer vs M/S. Premier Art Silk Processors ... on 27 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/749/2007 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 749 of 2007
With
TAX APPEAL NO. 750 of 2007
================================================================
THE INCOME TAX OFFICER....Appellant(s)
Versus
M/S. PREMIER ART SILK PROCESSORS PRIVATE LIMITED....Opponent(s)
================================================================
Appearance:
MR SUDHIR M MEHTA, ADVOCATE for the Appellant(s) No. 1
SERVED BY AFFIX.-(R) for the Opponent(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 27/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) The matters are ready. To be listed on 24.12.2014.
(K.S.JHAVERI, J.) (K.J.THAKER, J) Pravin Page 1 of 1