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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(1) in Kerala Veterinary and Animal Sciences University Act, 2010

(1)The term of office of the members of the Management Council other than ex-officio members shall be three years or as prescribed in the Statutes:Provided that the term of office of any member nominated to fill a casual vacancy shall be the residuary term of his predecessor.