Section 750(23)(v) in The U.P. Bottling of Foreign Liquor Rules, 1969

[Cites 0, Cited by 0] [Section 750(23)] [Section 750] [Entire Act]

(v)Register in Form F.L.B.-7 in which the licensee shall enter the stock of bulk (unbottled) and bottled liquor at the end of a month.

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