Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(3) in The Saurashtra University Act, 1965

(3)All postgraduate, departments shall ordinarily be located at the head quarter of the University. However, the University may locate any of such departments at a place or places outside its headquarters.