Supreme Court - Daily Orders
Devendra Kumar @ D.K. Sharma Advocate vs Govt.Of Nct Of Delhi . on 4 April, 2022
Bench: D.Y. Chandrachud, Surya Kant
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No 1351 of 2013
Devendra Kumar @ D K Sharma Advocate .... Appellant(s)
Versus
Govt of NCT of Delhi & Ors ....Respondent(s)
ORDER
1 Mr K K Manan, senior counsel appearing on behalf of the appellant, seeks the permission of the Court to withdraw the Civil Appeal.
2 The Civil Appeal is accordingly dismissed as withdrawn.
IA Nos. 24277 and 24273 of 2022, IA Nos 48916 and 48917 of 2022 1 Mr Rakesh Tiku, senior counsel, seeks permission of the Court to withdraw the IAs so as to enable him to pursue appropriate remedies in accordance with law.
2 The IAs are accordingly dismissed as withdrawn.
…..…..…....…........……………….…........J. [Dr Dhananjaya Y Chandrachud] Signature Not Verified Digitally signed by Sanjay Kumar …..…..…....…........……………….…........J. Date: 2022.04.06 09:59:00 IST [Surya Kant] Reason: New Delhi;
April 04, 2022
-S-
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ITEM NO.2 COURT NO.4 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1351/2013
DEVENDRA KUMAR @ D.K. SHARMA ADVOCATE Appellant(s)
VERSUS
GOVT.OF NCT OF DELHI . & ORS. Respondent(s)
(WITH IA No. 24277/2022 – CLARIFICATION/DIRECTION, IA No.
24273/2022 - IMPLEADMENT)
Date : 04-04-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE SURYA KANT For Appellant(s) Mr. K.K. Manan, Sr. Adv.
Mr. Syed Mehdi Imam, AOR Mr. Sanchit Vashisthe, Adv. Mr. Vineet Yadav, Adv.
Yatti Ranjan, Adv.
Mr. Gopal Singh, Adv.
For Respondent(s) Mr. Sanjay Jain, ASG Mr. Gurmeet Singh Makker, AOR Mr. Prashant Singh (A), Adv. Mr. Anukalp Jain, Adv.
Mr. Sanjay Kr Tyagi, Adv. Mr. Aniruddha Purshotham, Adv. Mr. Digvijay Dam, Adv.
applicant Mr. Rakesh Tiku, Sr. Adv.
Ms. Harsh Lata, AOR Mr. Lokesh Bhardwaj, Adv. Ms. Gargi Bhalla Bharati, Adv.
Mr. Rameshwar Prasad Goyal, AOR Mr. C.U. Singh, Sr. Adv.
Ms. Mahua Kalra, AOR Mr. Ardhendumauli Kumar Prasad, AOR Mr. Ashish Madaan, Adv.
Ms. Akanksha Agrawal, Adv.
Ms. Manjula Gupta, AOR 3 Mr. Sanjay Sarin, Adv.
Ms. Gagan Deep Kaur, Adv. Mr. Aditya Sarin, Adv.
Mr. Dinkar Kalra, AOR UPON hearing the counsel the Court made the following O R D E R 1 Mr K K Manan, senior counsel appearing on behalf of the appellant, seeks the permission of the Court to withdraw the Civil Appeal.
2 The Civil Appeal is accordingly dismissed as withdrawn in terms of the signed order.
IA Nos. 24277 and 24273 of 2022, IA Nos 48916 and 48917 of 2022 1 Mr Rakesh Tiku, senior counsel, seeks permission of the Court to withdraw the IAs so as to enable him to pursue appropriate remedies in accordance with law.
2 The IAs are accordingly dismissed as withdrawn.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)