Section 34(5)(c) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and (d) the date of poll;

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