Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3F(1)] [Section 3F] [Entire Act]

State of Tamilnadu - Subsection

Section 3F(1)(ii) in Tamil Nadu Estates Land (Reduction of Rent) Act, 1947

(ii)any land specified in such order is not a ryoti land,