Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 29 in Madhu Babu Pension Yojana Rules, 2008

29.

The allotment in respect of each Block and the Urban Local Bodies is to be communicated by the Government in Women and Child Development Department under intimation to the Collector and the Sub-Collector.