Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 50] [Entire Act] State of Gujarat - Subsection Section 50(f) in The Bombay Public Trusts Act, 1950 (f)a direction authorising the whole or part of the trust property to be let, sold, mortgaged or exchanged,
