Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(2)(e) in The Delhi Urban Art Commission Act, 1973 (e)conservation, preservation and beautification of monumental buildings, public parks and public gardens including location or installation of statues or fountains therein;