Section 14(1) in The Chhattisgarh Motor Vehicles Rules, 1994
(1)A Licensing Authority making addition under Section 11 of the Act to the classes of motor vehicles which a driving licence authorises the holder to drive, shall, if it is not the authority by which the driving licence was issued inform of such addition to the original Licensing Authority in Form C.G.M.V.R.-6 (L. Ad.).
