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Union of India - Section

Section 25 in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

25.

Sitting hours of the Tribunal.-The sitting hours of the Tribunal shall ordinarily be from 10.30 a.m. to 1.00 p.m. and 2.00 p.m. to 5.00 p.m. subject to any order made by the Chairman.