Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(2) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971 (2)The names of the candidates shall be arranged on the ballot paper in the same order in which they appear in the list of contesting candidates.
