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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(2)(b) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(b)To provide such Investigating Officer copies of such books, accounts and records which, in opinion of the Investigating Officer, are relevant to the investigation or, as the case may be, allow him to take out computer printouts thereof.