Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(b) in The Bihar Industrial Area Development Authority Act, 1974

(b)The authority shall, after cancellation of allotment of the plot/shed take possession of the said plot/shed.