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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Tamilnadu - Subsection

Section 99(1)(b) in Chennai City Municipal Corporation Act, 1919

(b)a [*] [The words 'water and' were omitted by section 85 of the Chennai Metropolitan Water Supply and Sewerage Act, 1978 (Tamil Nadu Act 28 of 1978).] drainage tax for the purpose of defraying the expenses connected with the [*] [The words 'water and' were omitted by Tamil Nadu Act 28 of 1978.] drainage system of the city;