Bombay High Court
Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 14 June, 2022
Author: M.G. Sewlikar
Bench: G.S. Patel, M.G. Sewlikar
7-OSCOMAPL-25175-2021 IN IA-854-2022 WITH IAL-25193-2021 IN COMAPL-
25175-2021.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL APPELLATE DIVISION
COMMERCIAL APPEAL (L) NO. 25175 OF 2021
IN
INTERIM APPLICATION NO. 854 OF 2022
IN
COMM ARBITRATION PETITION (L) NO. 306 OF 2020
Tigaksha Metallics Pvt Ltd ...Appellant
Versus
Actis Consumer Grooming Products Ltd & Ors ...Respondents
WITH
INTERIM APPLICATION (L) NO. 25193 OF 2021
IN
COMMERCIAL APPEAL (L) NO. 25175 OF 2021
Tigaksha Metallics Pvt Ltd ...Applicant
In the matter between
Tigaksha Metallics Pvt Ltd ...Appellant
Versus
Actis Consumer Grooming Products Ltd & Ors ...Respondents
ASHWINI
HULGOJI Mr T Cooper, Senior Advocate, with Ativ Patel, V Shah, Darshit
GAJAKOSH
Dave & Harshad Vyas, for the Appellant.
Digitally signed Mr Ashish Kamat, with Anisha Jacob & Mitansh Shah, i/b AZB &
by ASHWINI
HULGOJI
GAJAKOSH
Partners, for Respondent No. 1.
Date: 2022.06.15
17:05:18 +0530
Mr SK Dhekale, Court Receiver, is present.
Page 1 of 2
14th June 2022
7-OSCOMAPL-25175-2021 IN IA-854-2022 WITH IAL-25193-2021 IN COMAPL-
25175-2021.DOC
CORAM G.S. Patel &
M.G. Sewlikar, JJ.
DATED: 14th June 2022 PC:-
1. List the matter on 28th July 2022 at 2.30 pm.
2. Parties are put to notice that we will endeavour to dispose of the Appeal finally at that time.
(M.G. Sewlikar, J) (G. S. Patel, J) Page 2 of 2 14th June 2022