Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 27 in The Rajasthan Secondary Education Act, 1957 27. Members interested not to take part in discussion. - No member shall take part in the discussion of or exercise his vote on any matter, in which he has any personal interest.
