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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(2)(a) in The Manipur Panchayati Raj Act, 1994

(a)exercise such of the powers, perform such of the functions and discharge such of the duties of Pradhan as the Pradhan may from time to time, subject to rules made in this behalf by the Government, delegate to him by order in writing: