Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Maharashtra - Subsection Section 47(ii) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 (ii)the validity of any procedure or the legality of any award, order, declaration or decision of the Court under this Act; or
