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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in West Bengal Veterinary Practitioners Act, 1960

(1)The members of the Council shall elect a President and a Vice-President from among themselves:Provided that on the first constitution of the Council after its establishment the President and the Vice-President shall be appointed by the State Government.