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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

State of Rajasthan - Subsection

Section 310(1)(a) in Rajasthan Municipalities Act, 2009

(a)to enter upon and inspect or cause to be entered upon and inspected any immovable property occupied by any Municipality or any institution under its control or management or any work in progress under it or under its direction or control;