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[Cites 0, Cited by 0] [Section 896] [Entire Act]

Bengal Presidency - Subsection

Section 896(xx) in Police Regulations, Bengal , 1943

(xx)He shall be responsible for the preparation of the acquittance rolls and the travelling allowance bills of all ranks in the lines, and shall distribute the pay of the force attached to the lines, headquarters guards and police in hospital.